Section 3 in Jammu and Kashmir Biological Diversity Rules, 2015
3. Terms and conditions of Service of the Chairperson and Members.
- i. The Chairperson of the Board shall hold office for a term of three years and shall be eligible for re-appointment ; Provided that no Chairperson shall hold office beyond the age of 65 years.ii. The Chairperson may resign from his office by giving at least one month's notice in writing to the State Government.iii. The Chairperson of the Board shall be entitled to such salary and allowances, as may be determined by the State Government from time to time.iv. Every non-official member of the Board shall hold office for a term not exceeding three years from the date of his/her nominationv. The non-official member of the Board shall be entitled to sitting allowance, travelling allowance, daily allowance and such other allowance(s) as may be prescribed by the Government.vi. A non-official member of the Board may resign from his membership at any time by giving notice in writing under his hand to the Government and the seat of that member shall become vacant.vii. Any casual vacancy in the Board shall be filled up by fresh appointment and the person so appointed shall hold office only for the remainder of the term of the member in whose place he was appointed.
