Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 13 in Tamil Nadu Cotton Control Act, 1952 13. Protection for acts one in good faith. - No suit, prosecution or other legal proceeding shall be instituted against any person for any thing which is in good faith done or intended to be done under this Act or any rule made thereunder.
