Punjab-Haryana High Court
Yadvinder Kumar vs State Of Punjab on 23 March, 2022
Author: Gurvinder Singh Gill
Bench: Gurvinder Singh Gill
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CRM-M-52244-2021 (O&M)
Date of Decision: 23.03.2022
Yadvinder Kumar ...Petitioner
Versus
State of Punjab ...Respondent
CORAM: HON'BLE MR. JUSTICE GURVINDER SINGH GILL
Present: Mr. Vishal Garg Narwana & Mr. Sagar Sharma, Advocates,
for the petitioner(s).
Mr. Anmol Singh Sandhu, AAG, Punjab,
assisted by ASI Bhola Singh.
Mr. Varlin Garg, Advocate,
for the complainant.
GURVINDER SINGH GILL, J. (Oral)
For orders, see detailed reasons recorded in a separate order of even date passed in CRM-M-43201-2021 titled 'Vijay Kumar (Rinku) Vs. State of Punjab'.
(GURVINDER SINGH GILL) JUDGE 23.03.2022 Vimal Whether speaking/reasoned: Yes/No Whether reportable: Yes/No 1 of 1 ::: Downloaded on - 24-03-2022 03:24:23 :::