Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 34 in The Bombay Minor Mineral Extraction Rules, 1955 34. [Fee.] [Substituted by G.N. of 8.10.1973.] - [The appeal] [Substituted by G.N. of 8.10.1973.] under rule 33 shall be accompanied by a fee of [Rs. 50] [Substituted by G.N. of 8.10.1973.].
