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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Maharashtra - Subsection

Section 19(1) in The Maharashtra Non-Biodegradable Garbage (Control) Act, 2006

(1)The Maharashtra Non-Biodegradable Garbage (Control) Ordinance, 2006 (Mah. Ord. IV of 2006), is hereby repealed.