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[Cites 0, Cited by 0] [Section 36E(1)] [Section 36E] [Entire Act]

State of West Bengal - Subsection

Section 36E(1)(iv) in New Town, Kolkata Development Authority Act, 2007

(iv)any land used for street, any water body, any swimming pool, any open space for public play-ground or any public park under any of the statutory bodies mentioned in sub-sections (8) and (9) (a) of section 36D;