Section 4(1)(f) in The Rajasthan Molasses Rules, 1985

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(1)(f) in The Rajasthan Molasses Rules, 1985

(f)

(i)Details of purpose for which molasses will be used;

(ii)Quantity required annually for each such purpose in quintals: