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State of Maharashtra - Section

Section 17 in Maharashtra Scheduled Castes, Scheduled Tribes, De-Notified Tribes, (Vimukta Jatis) Nomadic Tribes, Other Backward Classes and Special Backward Category (Regulation of issuance and verification of) Caste Certificate Act, 2000

17. Provisions of this Act to be in addition to any other law for time being in force.

- The provisions of the Act shall be in addition to the provisions of any other law for the time being in force.