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[Cites 0, Cited by 0] [Section 51(8)] [Section 51] [Entire Act]

State of Punjab - Subsection

Section 51(8)(a) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(a)the Children’s Suggestion Box, whose key shall remain in the custody of the Chairperson of the Management Committee, shall be checked every week by the Chairperson of the Management Committee or his representative from District Child Protection Unit, in the presence of the members of the Children’s Committees;