Rajasthan High Court - Jaipur
Dr. Manak Chand Soni S/O Sh. Radhey Shyam ... vs Dr.Subodh Agarwal Additional Chief ... on 30 July, 2019
Bench: Mohammad Rafiq, Narendra Singh Dhaddha
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Contempt Petition No. 2495/2018
Dr. Suresh Kumar Sharma S/o Sh. Parmeshwar Lal Sharma
----Petitioner
Versus
Dr. Subodh Agarwal Additional Chief Secretary
----Respondent
Connected With
1. D.B. Civil Contempt Petition No. 2423/2018
2. D.B. Civil Contempt Petition No. 2424/2018
3. D.B. Civil Contempt Petition No. 2502/2018
4. D.B. Civil Contempt Petition No. 2534/2018
5. D.B. Civil Contempt Petition No. 2535/2018
6. D.B. Civil Contempt Petition No. 2536/2018
7. D.B. Civil Contempt Petition No. 2537/2018
8. D.B. Civil Contempt Petition No. 2538/2018
9. D.B. Civil Contempt Petition No. 2539/2018
10. D.B. Civil Contempt Petition No. 2540/2018
11. D.B. Civil Contempt Petition No. 2541/2018
12. D.B. Civil Contempt Petition No. 2542/2018
13. D.B. Civil Contempt Petition No. 2543/2018
14. D.B. Civil Contempt Petition No. 2544/2018
15. D.B. Civil Contempt Petition No. 2545/2018
16. D.B. Civil Contempt Petition No. 2546/2018
17. D.B. Civil Contempt Petition No. 2548/2018
18. D.B. Civil Contempt Petition No. 2550/2018
19. D.B. Civil Contempt Petition No. 2551/2018
20. D.B. Civil Contempt Petition No. 2552/2018
21. D.B. Civil Contempt Petition No. 2554/2018
22. D.B. Civil Contempt Petition No. 2555/2018
23. D.B. Civil Contempt Petition No. 2556/2018
24. D.B. Civil Contempt Petition No. 2557/2018
25. D.B. Civil Contempt Petition No. 2558/2018
26. D.B. Civil Contempt Petition No. 2565/2018
27. D.B. Civil Contempt Petition No. 2566/2018
28. D.B. Civil Contempt Petition No. 2567/2018
29. D.B. Civil Contempt Petition No. 2568/2018 (Downloaded on 01/09/2019 at 09:33:49 PM) (2 of 2) [CCP-2495/2018]
30. D.B. Civil Contempt Petition No. 2569/2018
31. D.B. Civil Contempt Petition No. 2570/2018
32. D.B. Civil Contempt Petition No. 2577/2018
33. D.B. Civil Contempt Petition No. 2578/2018
34. D.B. Civil Contempt Petition No. 2579/2018
35. D.B. Civil Contempt Petition No. 2580/2018 For Petitioner(s) : Mr. Vivek Dangi Mr. Hitesh Jatawat For Respondent(s) : Dr. Vibhuti Bhushan Sharma, AAG Mr. Anuroop Singhi Mr. A.K. Bajpai Mr. N.K. Maloo, Senior Counsel assisted by Mr. Ajit Maloo HON'BLE MR. JUSTICE MOHAMMAD RAFIQ HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA Order 30/07/2019 Dr. Vibhuti Bhushan Sharma, learned Additional Advocate General submits that in a cognate matter, interim stay order has been passed by the Supreme Court, therefore, hearing of these matters may be deferred for at least six weeks.
List these matters on 04.10.2019, as prayed.
Presence of the Officers concerned as directed in D. B. Civil Contempt Petition No. 2536/2018 is dispensed with for the time being.
(NARENDRA SINGH DHADDHA),J (MOHAMMAD RAFIQ),J MANOJ NARWANI /87-122 (Downloaded on 01/09/2019 at 09:33:49 PM) Powered by TCPDF (www.tcpdf.org)