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Rajasthan High Court - Jaipur

Dr. Manak Chand Soni S/O Sh. Radhey Shyam ... vs Dr.Subodh Agarwal Additional Chief ... on 30 July, 2019

Bench: Mohammad Rafiq, Narendra Singh Dhaddha

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR
           D.B. Civil Contempt Petition No. 2495/2018

Dr. Suresh Kumar Sharma S/o Sh. Parmeshwar Lal Sharma
                                                 ----Petitioner
                             Versus
Dr. Subodh Agarwal Additional Chief Secretary
                                               ----Respondent

Connected With

1. D.B. Civil Contempt Petition No. 2423/2018

2. D.B. Civil Contempt Petition No. 2424/2018

3. D.B. Civil Contempt Petition No. 2502/2018

4. D.B. Civil Contempt Petition No. 2534/2018

5. D.B. Civil Contempt Petition No. 2535/2018

6. D.B. Civil Contempt Petition No. 2536/2018

7. D.B. Civil Contempt Petition No. 2537/2018

8. D.B. Civil Contempt Petition No. 2538/2018

9. D.B. Civil Contempt Petition No. 2539/2018

10. D.B. Civil Contempt Petition No. 2540/2018

11. D.B. Civil Contempt Petition No. 2541/2018

12. D.B. Civil Contempt Petition No. 2542/2018

13. D.B. Civil Contempt Petition No. 2543/2018

14. D.B. Civil Contempt Petition No. 2544/2018

15. D.B. Civil Contempt Petition No. 2545/2018

16. D.B. Civil Contempt Petition No. 2546/2018

17. D.B. Civil Contempt Petition No. 2548/2018

18. D.B. Civil Contempt Petition No. 2550/2018

19. D.B. Civil Contempt Petition No. 2551/2018

20. D.B. Civil Contempt Petition No. 2552/2018

21. D.B. Civil Contempt Petition No. 2554/2018

22. D.B. Civil Contempt Petition No. 2555/2018

23. D.B. Civil Contempt Petition No. 2556/2018

24. D.B. Civil Contempt Petition No. 2557/2018

25. D.B. Civil Contempt Petition No. 2558/2018

26. D.B. Civil Contempt Petition No. 2565/2018

27. D.B. Civil Contempt Petition No. 2566/2018

28. D.B. Civil Contempt Petition No. 2567/2018

29. D.B. Civil Contempt Petition No. 2568/2018 (Downloaded on 01/09/2019 at 09:33:49 PM) (2 of 2) [CCP-2495/2018]

30. D.B. Civil Contempt Petition No. 2569/2018

31. D.B. Civil Contempt Petition No. 2570/2018

32. D.B. Civil Contempt Petition No. 2577/2018

33. D.B. Civil Contempt Petition No. 2578/2018

34. D.B. Civil Contempt Petition No. 2579/2018

35. D.B. Civil Contempt Petition No. 2580/2018 For Petitioner(s) : Mr. Vivek Dangi Mr. Hitesh Jatawat For Respondent(s) : Dr. Vibhuti Bhushan Sharma, AAG Mr. Anuroop Singhi Mr. A.K. Bajpai Mr. N.K. Maloo, Senior Counsel assisted by Mr. Ajit Maloo HON'BLE MR. JUSTICE MOHAMMAD RAFIQ HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA Order 30/07/2019 Dr. Vibhuti Bhushan Sharma, learned Additional Advocate General submits that in a cognate matter, interim stay order has been passed by the Supreme Court, therefore, hearing of these matters may be deferred for at least six weeks.

List these matters on 04.10.2019, as prayed.

Presence of the Officers concerned as directed in D. B. Civil Contempt Petition No. 2536/2018 is dispensed with for the time being.

(NARENDRA SINGH DHADDHA),J (MOHAMMAD RAFIQ),J MANOJ NARWANI /87-122 (Downloaded on 01/09/2019 at 09:33:49 PM) Powered by TCPDF (www.tcpdf.org)