National Green Tribunal
Tribunal On Its Own Motion In Re Illegal ... vs Eastern Coalfields Ltd on 4 January, 2024
Item No.02 Court No.1 BEFORE THE NATIONAL GREEN TRIBUNAL EASTERN ZONE BENCH, KOLKATA Original Application No.157/2023/EZ In Re.: Illegal Mining 3 killed, 10 missing after Cave in News Item published in The Times of India Dt.13.10.2023, Kolkata Applicant(s) Date of hearing: 04.01.2024 Matter stands adjourned to: 22.01.2024