Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 24] [Entire Act] State of Himachal Pradesh - Section Section 13 in The Punjab Village Common Lands (Regulation) Act, 1961 13. Bar of Jurisdiction of civil courts. - No civil court shall have any jurisdiction over any matter arising out of the operation of this Act.
