Gujarat High Court
Narmada Clean- Tech & Ors vs Indian Council Of Arbitration & Ors on 22 December, 2014
Author: Paresh Upadhyay
Bench: Paresh Upadhyay
C/SCA/3072/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 3072 of 2014
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NARMADA CLEAN- TECH & Ors ....Petitioners
Versus
INDIAN COUNCIL OF ARBITRATION & Ors ....Respondents
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Appearance:
M/S TRIVEDI & GUPTA, ADVOCATE for the Petitioners
MS AMRITA M THAKORE, ADVOCATE for the Respondent No. 1
NOTICE SERVED BY DS for the RESPONDENT No. 2
MR KG SUKHWANI, ADVOCATE for the Respondent No. 3
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CORAM: HONOURABLE MR.JUSTICE PARESH
UPADHYAY
Date : 22/12/2014
ORAL ORDER
Stand over to 13.01.2015. Interim relief granted earlier to continue till then.
(PARESH UPADHYAY, J.) M O Bhati/57 Page 1 of 1