Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(4) in Punjab General Sales Tax (Deferment and Exemption) Rules, 1991

(4)No application under sub-rule (1) shall be entertained by the prescribed authority if it is made after the expiry of a period of thirty days in terms of the provisions of sub-rule (1).