Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] NCT Delhi - Subsection Section 23(1) in DELHI COMMON EFFLUENT TREATMENT PLANTS ACT, 2000 (1)No court inferior to that of Metropolitan Magistrate shall takecongnizance of any offence under this Act.
