Supreme Court - Daily Orders
Sanjay Paliwal vs Bharat Heavy Electricals Ltd. ... on 8 July, 2016
Bench: V. Gopala Gowda, Adarsh Kumar Goel
ITEM NO.47 COURT NO.8 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 31549/2012
(Arising out of impugned final judgment and order dated 07/08/2012
in SA No. 32/2004 passed by the High Court of Uttarakhand at
Nainital)
SANJAY PALIWAL & ANR Petitioner(s)
VERSUS
BHARAT HEAVY ELECTRICALS LTD. Respondent(s)
(With interim relief and office report)
Date : 08/07/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE V. GOPALA GOWDA
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. S.R. Singh, Sr. Adv.
Mr. Anurag Tomar, Adv.
Mr. Rameshwar Prasad Goyal,Adv.
For Respondent(s) Mr. Sudhir Chandra, Sr. Adv.
Mr. Parijat Sinha,Adv.
Ms. Reshmi Rea Sinha, Adv.
Mr. Gaurav Ghosh, Adv.
Mr. Somnath Banerjee, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Leave granted.
(S. K. RAKHEJA) (SUMAN JAIN) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2016.07.08 17:19:01 IST Reason: