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Meghalaya High Court

Tura Law College & Anr. vs . Marbina R. Marak & Anr. on 1 May, 2019

Author: H. S. Thangkhiew

Bench: H. S. Thangkhiew

Serial No. 29
Regular List
                        HIGH COURT OF MEGHALAYA
                            AT SHILLONG

  CRP No. 6 of 2018                            Date of Order: 01.05.2019


  Tura Law College & Anr.          Vs.   Marbina R. Marak & Anr.

  Coram:
                  Hon'ble Mr. Justice H. S. Thangkhiew, Judge


  Appearance:
  For the Petitioner/Appellant(s) : Mr. A. Dhar, Adv. vice
                                    Mr. K. Paul, Adv.
  For the Respondent(s)           : Mr. R. Kar, Adv.

Mention is made on behalf of the arguing counsel, Mr. K. Paul who is not present in the Court today due to some personal difficulty and prays for adjournment. Prayer is allowed.

List this matter after two weeks.

JUDGE Meghalaya 01.05.2019 "D.Thabah PS"