Meghalaya High Court
Tura Law College & Anr. vs . Marbina R. Marak & Anr. on 1 May, 2019
Author: H. S. Thangkhiew
Bench: H. S. Thangkhiew
Serial No. 29
Regular List
HIGH COURT OF MEGHALAYA
AT SHILLONG
CRP No. 6 of 2018 Date of Order: 01.05.2019
Tura Law College & Anr. Vs. Marbina R. Marak & Anr.
Coram:
Hon'ble Mr. Justice H. S. Thangkhiew, Judge
Appearance:
For the Petitioner/Appellant(s) : Mr. A. Dhar, Adv. vice
Mr. K. Paul, Adv.
For the Respondent(s) : Mr. R. Kar, Adv.
Mention is made on behalf of the arguing counsel, Mr. K. Paul who is not present in the Court today due to some personal difficulty and prays for adjournment. Prayer is allowed.
List this matter after two weeks.
JUDGE Meghalaya 01.05.2019 "D.Thabah PS"