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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(2)(c) in National Cadet Corps (Girls Division) Rules, 1949

(c)refer the matter to the [Headmistress or Principal, as the case may be,] [Inserted by S.R.O. 242, dated 19th June, 1958, Part II, Section 4, page 145] for instructions and act in accordance with the instructions received thereupon.