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[Cites 0, Cited by 0] [Section 4th] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4th(1) in The Hyderabad Record of Rights in Land Regulation, 1358 Fasli

1.4The Act is yet to be implemented in the following areas:
Alamur Taluk E.G. District.
Vallabhanagar Taluk R.R. District.
Musheerabad Taluk Hyderabad District.
Golconda Taluk Hyderabad District.
Charminar Taluk
Secunderabad Taluk