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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(6) in Maharaja Bhupinder Singh Punjab Sports University Act, 2019

(6)Where, the Executive Council does not, within a reasonable time, take action to the satisfaction of the Government, the Government may, after considering any explanation furnished or representation made by the Executive Council, issue such directions, as it may think fit, and the Executive Council and the Vice Chancellor, shall comply with such directions.