Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(2)(a) in The Calcutta Tramways Company (Taking Over Of Management) Act, 1967

(a)having in his possession, custody or control any property forming part of the undertaking of the Company, wrongfully withholds such property from the Administrator, or