Supreme Court - Daily Orders
Parmod Kumar vs The State Of Haryana on 28 January, 2022
Bench: M.R. Shah, B.V. Nagarathna
1
ITEM NO.1 Court 12 (Video Conferencing) SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 6351/2020
(Arising out of impugned final judgment and order dated 22-01-2020
in CRM No. 7032/2019 passed by the High Court Of Punjab & Haryana
At Chandigarh)
PARMOD KUMAR Petitioner(s)
VERSUS
THE STATE OF HARYANA Respondent(s)
(IA No. 128770/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
WITH
SLP(Crl) No. 6333/2020 (II-B)
(IA No. 128371/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 28-01-2022 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For Petitioner(s) Mr. Rohit Sharma, Adv.
Mr. Rounak Nayak, Adv.
Mr. Anshul Chowdhary, Adv.
Ms. Arju Chaudhary, Adv.
Mr. Kumar Dushyant Singh, AOR
For Respondent(s) Mr. Sanjay Kumar Tyagi, AAG
Mr. Vishwa Pal Singh, AOR
Mr. Ajay Kumar Pandey, Adv.
Ms. Smriti Singh, Adv.
Mr. Yashsvi Virendra, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Mr. Rohit Sharma, learned counsel appearing on behalf of the petitioners does not press the present Special Leave Petitions and Signature Not Verified Digitally signed by R Natarajan Date: 2022.01.28 seeks permission to withdraw the same as the petitioners are trying 16:52:04 IST Reason:
to settle the dispute with the concerned persons to whom the compensation is ordered to be paid by the learned trial Court. 2 Permission is, accordingly, granted.
The present Special Leave Petitions stand dismissed as withdrawn. However, it is observed that, if there are any changed circumstances, it will be open for the petitioners to move the High Court for modification of the impugned order, which may be considered by the High Court in accordance with law and on its own merits for which we have not expressed anything in favour of the petitioners.
(R. NATARAJAN) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS BRANCH OFFICER