Jammu & Kashmir High Court
State Of J&K vs Jatinder Singh And Others on 9 November, 2020
Bench: Rajesh Bindal, Sanjay Dhar
Serial No. 102
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
Crl Ref (L) No. 6/2020
State of J&K ...Petitioner(s)
Through:- None
v/s
Jatinder Singh and others ....Respondent(s)
Through:-
Coram: HON'BLE MR. JUSTICE RAJESH BINDAL, JUDGE
HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
ORDER
The present Reference has been received from the learned Court below for confirmation of the sentenced awarded to the respondents.
As per the information received from the Registry, the respondent No.2 has already filed appeal bearing Crl A(D) No. 15/2020 challenging his conviction, which stands admitted.
Let the present Reference be heard along with the aforesaid appeal.
Meanwhile, service of other respondents be completed.
(SANJAY DHAR) (RAJESH BINDAL)
JUDGE JUDGE
Jammu
09.11.2020
Vijay
VIJAY KUMAR
2020.11.11 17:54
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