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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Kerala - Subsection

Section 8(4) in The Kerala Paper Lotteries (Regulation) Rules, 2005

(4)The Director shall manage and supervise the conduct of draw However the Director may authorise any one of his subordinates not below the rank of Deputy Director of State Lotteries to manage and supervise the conduct of the draw.