Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Rajasthan - Subsection Section 8(a) in Rajasthan State Human Rights Commission (Procedure) Regulations, 2001 (a)Complaint may be made to the Commission in Hindi or English or in any of the languages included in the Eighth Schedule of the Constitution.
