Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Gujarat - Subsection Section 38(4) in Children's University Act, 2009 (4)Where the University or college or institution fails to carry out any direction given by the State Government, it may withhold the grant to the University or institution.
