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State of Bihar - Section

Section 78 in The Bihar Private Forest Act, 1947

78. Savings.

- Nothing in this Act shall affect any right to minerals lying in or under any private protected forest and the [State] [Substituted by A.L.O.] Government shall make adequate provisions for exercise of this right by the person or persons legally entitled to this right in accordance with any rule made by the [State] [Substituted by A.L.O.] Government in this behalf.