Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 10 in The Narcotic Drugs And Psychotropic Substances Rules, 1985

10. [ Designating of Lambardar. [Substituted by Notification No. G.S.R. 1129(E), dated 19.11.2018 (w.e.f. 14.11.1985).]

- The District Opium Officer may designate one or more cultivators of opium poppy as Lambardar in each village, where licence has been issued for cultivation of opium poppy for the production of opium extracting juice by lancing the opium poppy, who shall perform such functions on the terms and conditions, as may be specified from time to time, by the Narcotics Commissioner.]