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[Cites 0, Cited by 0] [Section 44A(2)] [Section 44A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 44A(2)(iv) in The Bar Council of Uttar Pradesh Election Rules, 1992

(iv)The term of the member, Bar Council of India ion the Committee shall be co-extensive with his term in the Bar Council of India,