Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 372] [Entire Act] State of Maharashtra - Subsection Section 372(e) in Selected Statutes (Statutes framed under the Bombay University Act, 1914) (e)in an election by ballot any mark is placed by the voter by which he may afterwards be identified;
