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[Cites 0, Cited by 0] [Section 35(4)] [Section 35] [Entire Act]

State of Tamilnadu - Subsection

Section 35(4)(b) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(b)indicate for wide publicity in the polling area concerned by the Returning Officer in such a manner as the Returning Officer may direct, announcing the date, place and hour of polling fixed under clause (a).