Calcutta High Court
Rajendra Kumar Jain vs Commissioner Of Customs (Port) on 18 September, 2019
Author: I. P. Mukerji
Bench: I. P. Mukerji
OD-17
ORDER SHEET
CUSTA 3 of 2012
IN THE HIGH COURT AT CALCUTTA
SPECIAL JURISDICTION (CUSTOMS)
ORIGINAL SIDE
RAJENDRA KUMAR JAIN
Versus
COMMISSIONER OF CUSTOMS (PORT), KOLKATA & ANR.
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI
The Hon'ble JUSTICE MD. NIZAMUDDIN
Date : 18th September, 2019.
Appearance:
Mr. S. K. Mehta, Adv.
The Court :- List this appeal under the heading "For Orders" on 23rd
September, 2019.
Mr. Mehta's advocate-on-record will issue an appropriate notice to
the respondents' advocate-on-record.
(I. P. MUKERJI, J.) (MD. NIZAMUDDIN, J.) cs.