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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of West Bengal - Subsection

Section 80(3) in The West Bengal Motor Vehicles Rules, 1989

(3)In the case of voting, the casting of votes shall be by ballot as may be prescribed by the Chairman of the meeting and, as soon as the voting is over, the Chairman shall record the results "For" and "Against " without, however, keeping any note as to who voted for and who voted against the particular item put to vote and after recording his casting vote, if necessary, note down over his signature at the meeting if the item put to vote has been passed or not.