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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Gujarat - Subsection

Section 32(4) in Birsa Munda Tribal University Act, 2017

(4)All Faculties shall be located at the headquarters of the University:Provided that in respect of any of such faculties, the State Government after consulting the University may, by notification in the Official Gazette, direct that the Faculty specified in the notification shall be located at such place outside the headquarters of the University and thereupon the Faculty shall be located accordingly.