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Allahabad High Court

Mohd. Shami vs Additional District Judge-Ii ... on 19 January, 2010

Court No. - 19

Case :- RENT CONTROL No. - 35 of 2004

Petitioner :- Mohd. Shami

Respondent :- Additional District Judge-Ii Raebareli And 2 Ors
Petitioner Counsel :- Anurag Srivastava

Respondent Counsel :- C.S.C

Hon'ble S.C. Chaurasia J.

 

As prayed by the learned counsel for the petitioner, list in the next cause list. Order Date :- 19.1.2010 AKS