Allahabad High Court
Mohd. Shami vs Additional District Judge-Ii ... on 19 January, 2010
Court No. - 19 Case :- RENT CONTROL No. - 35 of 2004 Petitioner :- Mohd. Shami Respondent :- Additional District Judge-Ii Raebareli And 2 Ors Petitioner Counsel :- Anurag Srivastava Respondent Counsel :- C.S.C Hon'ble S.C. Chaurasia J.
As prayed by the learned counsel for the petitioner, list in the next cause list. Order Date :- 19.1.2010 AKS