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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(2) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012

(2)The renewal fee of L 500/- (Rupees Five Hundreds only) shall be paid as stated in sub-rule (2) of Rule 3. The renewal lee shall be refunded if the renewal of the licence is refused after deducting 5% of the fee paid towards processing fee