Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 1 in Kerala Town and Country Planning Act, 2016 1. Short title and commencement. (1)This Act may be called the Kerala Town and Country Planning Act, 2016.(2)It shall be deemed to have come into force on the 23rd day of September, 2013.
