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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Tamilnadu - Subsection

Section 31(a) in Tamil Nadu Agricultural University Act, 1971

(a)a grant not less than the net expenditure incurred in the year in respect of the activities of the institutions of agriculture and allied sciences and such other Government departments relating to agriculture and allied sciences as are transferred to the University;