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Calcutta High Court

Principal Commissioner Of Income Tax ... vs Swati Bajaj on 10 May, 2022

Author: T.S. Sivagnanam

Bench: T.S. Sivagnanam, Hiranmay Bhattacharyya

OD 21-62

                              ORDER SHEET

                     IN THE HIGH COURT AT CALCUTTA
                   Special Jurisdiction (Income Tax)
                             ORIGINAL SIDE



                            IA NO. GA/2/2022
                             In ITAT/6/2022
           PRINCIPAL COMMISSIONER OF INCOME TAX FIVE, KOLKATA
                                    Vs
                               SWATI BAJAJ

                 IA NO. GA/2/2020 (Old No:GA/1044/2020)
                             In ITAT/31/2020

            PRINCIPAL COMMISSIONER OF INCOME TAX-15,KOLKATA
                                   Vs
                       DINESH KUMAR BANSAL (HUF)

                         IA NO. GA/2/2020
                          In ITAT/41/2020
     PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL -1, KOLKATA
                                 Vs
                           SURAJ SAHANA

                            ITAT/42/2020
                         IA NO. GA/2/2020
     PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL-I, KOLKATA
                                 VS
                           TAPATI SAHANA

                         IA NO. GA/2/2020
                          In ITAT/43/2020
     PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL-1, KOLKATA
                                 Vs
                           SOUVIK SAHANA

                            IA NO. GA/2/2020
                             In ITAT/44/2020
            PRINCIPAL COMMISSIONER OF INCOME TAX-12, KOLKATA
                                    Vs
                              MUKTA AGARWAL
                           2




                     ITAT/64/2020
                   IA NO: GA/2/2020
  PRINCIPAL COMMISSIONER OF INCOME TAX-15, KOLKATA
                          VS
                 SMT. BABITA AGARWAL

                   IA NO. GA/2/2021
                    In ITAT/3/2021
    PRINCIPAL COMMISSIONER OF INCOME TAX SILIGURI
                          Vs
                    NEETU AGARWAL

                   IA NO. GA/2/2021
                   In ITAT/22/2021
        PRINCIPAL COMMISSIONER OF INCOME TAX
                          Vs
                NAND KISHORE AGARWALA

                   IA NO. GA/2/2021
                    In ITAT/26/2021
PRINCIPAL COMMISSIONER OF INCOME TAX ASANSOL, KOLKATA
                           Vs
                 RAJESH JHUNJHUNWALA

                   IA NO. GA/2/2021
                    In ITAT/27/2021
PRINCIPAL COMMISSIONER OF INCOME TAX ASANSOL, KOLKATA
                           Vs
                 RAKESH JHUNJHUNWALA

                     ITAT/28/2021
                  IA NO: GA/2/2021
                   PR CIT SILIGURI
                          VS
                    MANGILAL JAIN

                   IA NO. GA/2/2021
                    In ITAT/34/2021
  PRINCIPAL COMMISSIONER OF INCOME TAX 13, KOLKATA
                           Vs
              SMT GANAPATI DEVI AGARWAL

                   IA NO. GA/2/2021
                    In ITAT/36/2021
   PRINCIPAL COMMISSIONER OF INCOME TAX, SILIGURI
                           Vs
                 NITIN KUMAR AGARWAL
                        3




                   ITAT/57/2021
                IA NO: GA/2/2021
PRINCIPAL COMMISSIONER OF INCOME TAX-5, KOLKATA
                        VS
                   JEMISH SHAH

                IA NO. GA/2/2021
                 In ITAT/58/2021
PRINCIPAL COMMISSIONER OF INCOME TAX-5, KOLKATA
                        Vs
                   SONAL SARAF

                IA NO. GA/2/2021
                 In ITAT/60/2021
PRINCIPAL COMMISSIONER OF INCOME TAX-5, KOLKATA
                        Vs
               RAMAKANT BERIWALA

                IA NO. GA/2/2021
                In ITAT/76/2021
     PRINCIPAL COMMISSIONER OF INCOME TAX
                       Vs
             MUKESH SARAOGI (HUF)

                IA NO. GA/2/2021
                 In ITAT/78/2021
PRINCIPAL COMMISSIONER OF INCOME TAX-5, KOLKATA
                        Vs
                  SUNITA GOYAL

                IA NO. GA/2/2021
                 In ITAT/80/2021
PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA-5
                        Vs
                  RANJIKA GUPTA

                  ITAT/85/2021
                IA NO: GA/2/2021
PRINCIPAL COMMISSIONER OF INCOME TAX-18, KOLKATA
                        VS
                 SRI VIKASH GOEL

                  ITAT/87/2021
                IA NO: GA/2/2021
PRINCIPAL COMMISSIONER OF INCOME TAX-5, KOLKATA
                       VS
               POOJA JHUNJHUNWALA
                            4




                    IA NO. GA/2/2021
                     In ITAT/88/2021
    PRINCIPAL COMMISSIONER OF INCOME TAX-5, KOLKATA
                            Vs
                  AAYUSH JHUNJHUNWALA

                    IA NO. GA/2/2021
                     In ITAT/89/2021
    PRINCIPAL COMMISSIONER OF INCOME TAX-5, KOLKATA
                            Vs
                AAYUSH JHUNJHUNWALA HUF

                    IA NO. GA/2/2021
                    In ITAT/101/2021
    PRINCIPAL COMMISSIONER OF INCOME TAX-5, KOLKATA
                           Vs
                   SMT. SHILPA DAULAT

                     IA NO. GA/2/2021
                     In ITAT/103/2021
    PRINCIPAL COMMISSIONER OF INCOME TAX-18, KOLKATA
                            Vs
                  M/S.PREM BALA PUROHIT

                    IA NO. GA/2/2021
                    In ITAT/122/2021
     PRINCIPAL COMMISSIONER OF INCOME TAX, BURDWAN
                           Vs
                       BIJAYA TAH

                    IA NO. GA/2/2021
                    In ITAT/128/2021
    PRINCIPAL COMMISSIONER OF INCOME TAX-5, KOLKATA
                            Vs
                       SUMAN KUMAR

                    IA NO. GA/2/2021
                    In ITAT/129/2021
    PRINCIPAL COMMISSIONER OF INCOME TAX-5, KOLKATA
                           Vs
            SAJJADBHAI NURUDDIN NANDARBARWAL

                    IA NO. GA/2/2021
                    In ITAT/130/2021
PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL-1, KOLKATA
                           Vs
                KRISHNA KUMAR PARSURAMKA
                        5




                IA NO. GA/2/2021
                In ITAT/136/2021
PRINCIPAL COMMISSIONER OF INCOME TAX-5, KOLKATA
                       Vs
          SHRI MAHENDRA KUMAR PERIWAL

                IA NO. GA/2/2021
                In ITAT/138/2021
PRINCIPAL COMMISSIONER OF INCOME TAX, SILIGURI
                       Vs
              PRAKASHO DEVI SARIA

                IA NO. GA/2/2021
                In ITAT/139/2021
 PRINCIPAL COMMISSIONER OF INCOME TAX-SILIGURI
                        Vs
                 SHEKHAR AGARWAL

                IA NO. GA/2/2021
                In ITAT/150/2021
PRINCIPAL COMMISSIONER OF INCOME TAX 9, KOLKATA
                       Vs
               PUSPA DEVI TIKMANI

                IA NO. GA/2/2021
                In ITAT/151/2021
PRINCIPAL COMMISSIONER OF INCOME TAX-9, KOLKATA
                       Vs
              GOPAL PRASAD TIKMANI

                IA NO. GA/2/2021
                In ITAT/152/2021
PRINCIPAL COMMISSIONER OF INCOME TAX-9, KOLKATA
                       Vs
             M/S GITESH TIKMANI HUF

                IA NO. GA/2/2021
                In ITAT/153/2021
PRINCIPAL COMMISSIONER OF INCOME TAX-9, KOLKATA
                       Vs
         M/S. GOPAL PRASAD TIKMANI HUF

                IA NO. GA/2/2021
                In ITAT/154/2021
PRINCIPAL COMMISSIONER OF INCOME TAX-9, KOLKATA
                       Vs
                 GITESH TIKMANI
                              6




                      IA NO. GA/2/2021
                      In ITAT/155/2021
                     PR CIT 9, KOLKATA
                              Vs
                       MANISHA TIKMANI

                      IA NO. GA/2/2021
                      In ITAT/156/2021
                     PR CIT 9, KOLKATA
                             Vs
                       GIRISH TIKMANI

                      IA NO. GA/2/2021
                      In ITAT/157/2021
      PRINCIPAL COMMISSIONER OF INCOME TAX 9, KOLKATA
                             Vs
                   M/S GIRISH TIKMANI HUF

                      IA NO. GA/2/2021
                      In ITAT/168/2021
      PRINCIPAL COMMISSIONER OF INCOME TAX, SILIGURI
                             Vs
                  SRI SATYA NARAYAN SARIA

BEFORE:
The Hon'ble JUSTICE T.S. SIVAGNANAM
The Hon'ble JUSTICE HIRANMAY BHATTACHARYYA
Date : 10th May, 2022.
                                                         Appearance :
                                             Mr. Vipul Kundalia, Adv.
                                      Mr. Smarajit Roychowdhury, Adv.
                                                Mr. Aryak Dutta, Adv.
                                           Mr. Prithu Dhudhoria, Adv.
                                        Mr. Soumen Bhattacharya, Adv.
                                                Mr. Tilak Mitra, Adv.
                                             Mr. Om Narayan Rai, Adv.
                                            Mr. Prithu Dudheria, Adv.
                                                  ...for the appellant.

                                             Mr. Subash Agarwal, Adv.
                                               Mr. S. M. Surana, Adv.
                                            Mr. Saurabh Bagaria, Adv.
                                            Mr. Soumya Kejriwal, Adv.
                                      Mr. Pratyush Jhunjhunwala, Adv.
                                                Mr. Varun Kedia, Adv.
                                        Mr. Brijesh Kumar Singh, Adv.
                                                Mr. G. S. Gupta, Adv.
                                                 ...for the respondent.
7

The Court : We have heard Mr. S. M. Surana, learned standing counsel appearing for the respondent/assessee. Mr. Jhunjhunwalla, learned counsel commences his argument.

For continuation of arguments, list the matter tomorrow (11.05.2022) under the same caption.

(T.S. SIVAGNANAM, J.) (HIRANMAY BHATTACHARYYA, J.) pkd.

AR(CR)