Supreme Court - Daily Orders
State Of U.P. vs Barmeshwar Rai on 9 May, 2014
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ITEM NO.24 COURT NO.11 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2014
CC 7507/2014
(From the judgment and order dated 08/11/2012 in CMWP
No.51964/2002 of the HIGH COURT OF JUDICATURE AT ALLAHABAD)
STATE OF U.P. & ORS. Petitioner(s)
VERSUS
BARMESHWAR RAI Respondent(s)
WITH I.A. 1 (C/DELAY IN FILING SLP)
Date: 09/05/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE J. CHELAMESWAR
HON’BLE MR. JUSTICE VIKRAMAJIT SEN
For Petitioner(s) Mr. Vijay Shukla, AAG
Mr. Rajeev Dubey, Adv.
Mr. Ravi Prakash Mehrotra,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed on the ground of delay as well as on merits.
(VINOD LAKHINA) (RENUKA SADANA)
COURT MASTER COURT MASTER