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Supreme Court - Daily Orders

State Of U.P. vs Barmeshwar Rai on 9 May, 2014

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ITEM NO.24                       COURT NO.11             SECTION XI


                S U P R E M E       C O U R T   O F    I N D I A
                                 RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil)....../2014
                                               CC 7507/2014
(From the judgment and order         dated 08/11/2012 in               CMWP
No.51964/2002 of the HIGH COURT OF JUDICATURE AT ALLAHABAD)

STATE OF U.P. & ORS.                                      Petitioner(s)

                     VERSUS

BARMESHWAR RAI                                            Respondent(s)

WITH I.A. 1 (C/DELAY IN FILING SLP)

Date: 09/05/2014         This Petition was called on for hearing today.


CORAM :
          HON’BLE MR. JUSTICE J. CHELAMESWAR
          HON’BLE MR. JUSTICE VIKRAMAJIT SEN



For Petitioner(s)             Mr. Vijay Shukla, AAG
                              Mr. Rajeev Dubey, Adv.
                              Mr. Ravi Prakash Mehrotra,Adv.


For Respondent(s)


               UPON hearing counsel the Court made the following
                                   O R D E R

The Special Leave Petition is dismissed on the ground of delay as well as on merits.




             (VINOD LAKHINA)                         (RENUKA SADANA)
               COURT MASTER                           COURT MASTER