Telecom Regulatory Authority Of India - Subsection
Section 17(10) in The Telecom Commercial Communications Customer Preference Regulations, 2010
(10)Every Access Provider shall ensure that telecom resources provided to a telemarketer for sending transactional message do not have facility for receiving incoming call or SMS. 20 [(11) Every Access Provider shall withdraw before the 26th September, 2011 all telecom resources allocated to a telemarketer except those telecom resources which have been allocated in accordance with the provisions of the regulations.]
