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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(22) in Municipal Corporation Solid Waste (Management and Handling) Bye-Laws, 2010

(22)"Municipal Solid Waste" means the waste as defined in Municipal Solid Wastes (Management and Handling) Rules, 2000 framed under the Environment (Protection) Act, 1986 (No. 29 of 1986);