Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 14 in U.P. Plastic and Other Non-Biodegradable Garbage Regulation Act, 2000

14. Power to amend the Schedule.

- The State Government may give to a local authority such direction not in consistent with this Act, as it considers necessary of expedient for carrying out the purposes of this Act and the local authority shall comply with such direction;