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State of Maharashtra - Section

Section 39 in The Shree Shanaishwar Devasthan Trust (Shingnapur) Act, 2018

39. Suits and other proceedings by or against.

- In all suits and other legal proceedings by or against the Devasthan Trust or the Committee, the pleadings shall be signed and verified by the Executive Officer and all processes in such suits and proceedings shall be issued to, or served on, the Executive Officer.