Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Assam - Subsection

Section 4(iv) in Gauhati University Travelling Allowance Rules, 1966

(iv)Head Examiners, Zonal Officers, External Practical Examiners, Chairman of the Board of Examiners in Degree and higher examinations, Officers deputed by the u to conduct or supervise examinations at centres, tabulators, moderators and persons other than employees of the University and of the affiliated colleges temporarily engaged in connection with University examinations on fixed remuneration.