Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Kerala - Subsection Section 5(4) in Kerala Recognition of Trade Unions Rules, 2011 (4)The application in duplicate together with the document specified in sub-rule (2) shall be sent by registered post or delivered in person under acknowledgement to the Registrar.
