Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(2)(d) in Rajasthan Civil Services (Commutation of Pension) Rules, 1996

(d)a certified copy of Form 4 to the Head of Office who has countersigned Part IV of Form 2.