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Bombay High Court

Bharat Chandulal Nanavati And Ors vs Union Of India And Ors on 9 September, 2019

Author: S.J. Kathawalla

Bench: Akil Kureshi, S.J. Kathawalla

                                                                                           6. civil wp 6508-12.doc

R.M. AMBERKAR
(Private Secretary)

                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                  CIVIL APPELLATE JURISDICTION

                                         WRIT PETITION NO. 6508 OF 2012


                      Bharat Chandulal Nanavati & Ors.                              .. Petitioners

                                        Versus
                      Union of India & Ors.                                         .. Respondents


                                                 ...................
                       Ms. Manali Sangoi a/w Ms. Sanchitta Sridhar i/by Federal &
                        Company for the Petitioners
                       Mrs. P.A. Vyas for Union of India
                                                           ...................

                                                   CORAM        : AKIL KURESHI &
                                                                    S.J. KATHAWALLA, JJ.

DATE : SEPTEMBER 9, 2019. P.C.:

1. Learned Advocate for the petitioners seeks time to file rejoinder. S.O to 30th September, 2019.

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