Bombay High Court
Bharat Chandulal Nanavati And Ors vs Union Of India And Ors on 9 September, 2019
Author: S.J. Kathawalla
Bench: Akil Kureshi, S.J. Kathawalla
6. civil wp 6508-12.doc
R.M. AMBERKAR
(Private Secretary)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 6508 OF 2012
Bharat Chandulal Nanavati & Ors. .. Petitioners
Versus
Union of India & Ors. .. Respondents
...................
Ms. Manali Sangoi a/w Ms. Sanchitta Sridhar i/by Federal &
Company for the Petitioners
Mrs. P.A. Vyas for Union of India
...................
CORAM : AKIL KURESHI &
S.J. KATHAWALLA, JJ.
DATE : SEPTEMBER 9, 2019. P.C.:
1. Learned Advocate for the petitioners seeks time to file rejoinder. S.O to 30th September, 2019.
[ S.J. KATHAWALLA, J. ] [ AKIL KURESHI, J ] 1 of 1 ::: Uploaded on - 09/09/2019 ::: Downloaded on - 10/09/2019 01:56:34 :::