Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Himachal Pradesh - Subsection Section 2(vi) in The Himachal Pradesh Debt Reduction Act, 1976 (vi)"decree to which this Act applies" means a decree passed either before or after the commencement of this Act in a suit to which this Act applies;
