Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Rajasthan - Subsection Section 8(q) in The Rajasthan Grant-in-Aid to Agricultural Institutions Rules, 1977 (q)Petty expenditure according to the prescribed limits of brooms, dusters and earthen posts, rope for water its.
